Akhilesh Kumar Srivastava vs State Of U.P. & Anothers
2017 Latest Caselaw 6447 ALL

Citation : 2017 Latest Caselaw 6447 ALL
Judgement Date : 7 November, 2017

Allahabad High Court

Akhilesh Kumar Srivastava vs State Of U.P. & Anothers on 7 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 47696 of 2008
 

 
Petitioner :- Akhilesh Kumar Srivastava
 
Respondent :- State Of U.P. & Anothers
 
Counsel for Petitioner :- Sanjiv Kumar,M.M. Sahai,S.C.
 
Counsel for Respondent :- C.S.C,Anil Kumar Srivastava,Durga Singh,R.S. Chauhan,Raffq.Ahmad.Khan,Vinay Khare
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List after two weeks to enable Shri Vinay Khare, learned counsel for the respondents to take instruction in the matter as to whether the petitioner is still working or not.

Order Date :- 7.11.2017

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