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Gyan Pal And 3 Others vs Smt. Bitola Devi And 3 Others
2017 Latest Caselaw 6417 ALL

Citation : 2017 Latest Caselaw 6417 ALL
Judgement Date : 6 November, 2017

Allahabad High Court
Gyan Pal And 3 Others vs Smt. Bitola Devi And 3 Others on 6 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 920 of 2014
 

 
Appellant :- Gyan Pal And 3 Others
 
Respondent :- Smt. Bitola Devi And 3 Others
 
Counsel for Appellant :- J.L. Maurya
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellants prays for and is granted two weeks time to file delay condonation application in substitution application with regard to appellant no. 3.

List thereafter.

Order Date :- 6.11.2017

Gss

 

 

 
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