Kedari vs State Of U.P.
2017 Latest Caselaw 6403 ALL

Citation : 2017 Latest Caselaw 6403 ALL
Judgement Date : 6 November, 2017

Allahabad High Court

Kedari vs State Of U.P. on 6 November, 2017

Bench: Rang Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 1477 of 2016
 

 
Appellant :- Kedari
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Manoj Kumar Shukla
 
Counsel for Respondent :- Govt. Advcoate
 

 
Hon'ble Rang Nath Pandey,J.

As prayed by learned counsel for appellant, list after two weeks.

In the meantime, learned A.G.A. may file objections.

Order Date :- 6.11.2017

psd

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