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Liladhar vs Udal Singh & 3 Others
2017 Latest Caselaw 6368 ALL

Citation : 2017 Latest Caselaw 6368 ALL
Judgement Date : 6 November, 2017

Allahabad High Court
Liladhar vs Udal Singh & 3 Others on 6 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1084 of 2017
 

 
Appellant :- Liladhar
 
Respondent :- Udal Singh & 3 Others
 
Counsel for Appellant :- Hari Mohan Srivastava,Neeraj Srivastava
 

 
Hon'ble Bachchoo Lal,J.

At the request of  learned counsel for the appellant, put up on 14.11.2017 as fresh.

Order Date :- 6.11.2017

Gss

 

 

 
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