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Shamim vs State Of U.P. Thru Secy. And 5 ...
2017 Latest Caselaw 6361 ALL

Citation : 2017 Latest Caselaw 6361 ALL
Judgement Date : 6 November, 2017

Allahabad High Court
Shamim vs State Of U.P. Thru Secy. And 5 ... on 6 November, 2017
Bench: Krishna Murari, Suneet Kumar, Akhilesh Chandra Sharma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- SPECIAL APPEAL No. - 65 of 2017
 

 
Appellant :- Shamim
 
Respondent :- State Of U.P. Thru Secy. And 5 Others
 
Counsel for Appellant :- Manish Kumar Nigam,Sanjai Kumar Pandey
 
Counsel for Respondent :- C.S.C.,Satya Priya Upadhyay
 

 
Hon'ble Krishna Murari,J.

Hon'ble Suneet Kumar,J.

Hon'ble Akhilesh Chandra Sharma,J.

Heard Sri Manish Nigam, learned counsel for the appellant and Sri Ajit Kumar Singh, learned Additional Advocate General, assisted by Sri Suresh Singh, Additional C.S.C. for the State.

The arguments could not conclude due to paucity of time.

On the request of learned counsel for the parties, list/put up on 30th November, 2017. 

Order Date :- 6.11.2017

OP

 

 

 
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