Bharat Pal Singh vs State Of U.P. & Another
2017 Latest Caselaw 6348 ALL

Citation : 2017 Latest Caselaw 6348 ALL
Judgement Date : 6 November, 2017

Allahabad High Court

Bharat Pal Singh vs State Of U.P. & Another on 6 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- APPLICATION U/S 482 No. - 30794 of 2017
 

 
Applicant :- Bharat Pal Singh
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Chetan Prakash,Shachi Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Office report dated 6.11.2017 shows that office could not call for the report from the court concerned.

List on 5.12.2017.

In the meantime, progress report of the trial be called for from the court concerned.

Order Date :- 6.11.2017

Gss

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