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Ashok Kumar vs State Of U.P. And Others
2017 Latest Caselaw 6322 ALL

Citation : 2017 Latest Caselaw 6322 ALL
Judgement Date : 3 November, 2017

Allahabad High Court
Ashok Kumar vs State Of U.P. And Others on 3 November, 2017
Bench: Bharati Sapru, Siddharth



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 45178 of 2004
 

 
Petitioner :- Ashok Kumar
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Saran Kumar,Rajendra Pratap Singh,Shashi Nandan
 
Counsel for Respondent :- C.S.C.,V.P.Mathur
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Learned Standing Counsel prays for and is allowed three weeks' and no more time to file supplementary counter affidavit.

List this matter on 27.11.2017.

In the meantime learned counsel for the petitioner may file a fresh rejoinder affidavit.

Order Date :- 3.11.2017

pks

 

 

 
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