Anil Kumar Rai vs Kedar Rai (Deceased) And Others
2017 Latest Caselaw 6305 ALL

Citation : 2017 Latest Caselaw 6305 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Anil Kumar Rai vs Kedar Rai (Deceased) And Others on 3 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 28 of 2013
 

 
Appellant :- Anil Kumar Rai
 
Respondent :- Kedar Rai (Deceased) And Others
 
Counsel for Appellant :- Vinod Sinha,Ashok Malaviya,Dinesh Rai
 
Counsel for Respondent :- Salil Kr. Rai
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant pointed out that Sri Salil Kumar Rai, learned counsel for the respondents has been elevated to the bench of this court.

Issue notice to the respondents to engage another counsel.

List after service of notice upon respondents.

Order Date :- 3.11.2017

Gss

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