Ganga Singh vs Sonpal Sharma
2017 Latest Caselaw 6301 ALL

Citation : 2017 Latest Caselaw 6301 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Ganga Singh vs Sonpal Sharma on 3 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 809 of 2015
 

 
Appellant :- Ganga Singh
 
Respondent :- Sonpal Sharma
 
Counsel for Appellant :- Yogendra Kumar Srivastava,Smt. Anita Srivastava
 
Counsel for Respondent :- V.B. Shukla,Prem Shankar
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant prays for and is granted three weeks time to file rejoinder affidavit.

List thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 3.11.2017

Gss

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