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Aniruddha Pandey vs State Of U.P.Through ...
2017 Latest Caselaw 6277 ALL

Citation : 2017 Latest Caselaw 6277 ALL
Judgement Date : 3 November, 2017

Allahabad High Court
Aniruddha Pandey vs State Of U.P.Through ... on 3 November, 2017
Bench: Vikram Nath, Abdul Moin



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 
Case :- MISC. BENCH No. - 26365 of 2017
 
Petitioner :- Aniruddha Pandey
 
Respondent :- State Of U.P.Through Prin.Secy.Irrigation Deptt.Lko.& Ors.
 
Counsel for Petitioner :- Shri Ram Gupta
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vikram Nath,J.

Hon'ble Abdul Moin,J.

Heard learned counsel for the petitioner and Shri Shishir Chauhan, learned Brief Holder for the State-respondents.

Admit.

Issue notice.

Order Date :- 3.11.2017

Arnima

(Abdul Moin, J.)  (Vikram Nath, J.)

 

 

 
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