Babu Ram & Others vs State Of U.P.
2017 Latest Caselaw 6275 ALL

Citation : 2017 Latest Caselaw 6275 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Babu Ram & Others vs State Of U.P. on 3 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- FIRST APPEAL No. - 883 of 1993
 

 
Appellant :- Babu Ram & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- A.N. Bhargava
 
Counsel for Respondent :- Shivam Yadav
 

 
Hon'ble Manoj Kumar Gupta,J.

Re: Civil Misc. Substitution Application no. 103519 of 2015, Civil Misc. Substitution Application no. 327804 of 2016 and Civil Misc. Substitution Application no. 216816 of 2016

Heard counsel for the parties.

All the three substitution applications are allowed.

Necessary amendment in the cause title shall be carried out within a week.

List thereafter.

(Manoj Kumar Gupta, J.)

Order Date :- 3.11.2017

skv

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