Sohanpal vs Man Singh
2017 Latest Caselaw 6272 ALL

Citation : 2017 Latest Caselaw 6272 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Sohanpal vs Man Singh on 3 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1014 of 2015
 

 
Appellant :- Sohanpal
 
Respondent :- Man Singh
 
Counsel for Appellant :- Yogendra Singh Bohra
 
Counsel for Respondent :- Syed Mohammad Abbas Abdy
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the appellant, the case is passed over for the day.

List in the week commencing 20.11.2017 for final hearing.

Order Date :- 3.11.2017

Gss

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