M/S Mahaveer Pakcating vs Commmissionser Of Trade Tax
2017 Latest Caselaw 6259 ALL

Citation : 2017 Latest Caselaw 6259 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

M/S Mahaveer Pakcating vs Commmissionser Of Trade Tax on 3 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- SALES/TRADE TAX REVISION No. - 534 of 2007
 

 
Applicant :- M/S Mahaveer Pakcating
 
Opposite Party :- Commmissionser Of Trade Tax
 
Counsel for Applicant :- Praveen Kumar,Ashok Kumar
 
Counsel for Opposite Party :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed, the case is passed over for a day.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 3.11.2017

skv

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