Bhanmati (Dead) Mudrika vs Gram Sabha Dharuadih And Another
2017 Latest Caselaw 6253 ALL

Citation : 2017 Latest Caselaw 6253 ALL
Judgement Date : 3 November, 2017

Allahabad High Court

Bhanmati (Dead) Mudrika vs Gram Sabha Dharuadih And Another on 3 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 650 of 2010
 

 
Appellant :- Bhanmati (Dead) Mudrika
 
Respondent :- Gram Sabha Dharuadih And Another
 
Counsel for Appellant :- Deepak Verma
 
Counsel for Respondent :- A.K. Dwivedi,Ajoy Kumar Bahonerjee
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Deepak Verma, learned counsel for the appellant.

The case is passed over for the day.

List after ten days.

Order Date :- 3.11.2017

Gss

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