Israt Ali And Anr. vs State Of U.P. And 3 Others
2017 Latest Caselaw 6133 ALL

Citation : 2017 Latest Caselaw 6133 ALL
Judgement Date : 1 November, 2017

Allahabad High Court

Israt Ali And Anr. vs State Of U.P. And 3 Others on 1 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 32315 of 2016
 

 
Petitioner :- Israt Ali And Anr.
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Manvendra Singh,Santosh Kumar Nigam
 
Counsel for Respondent :- C.S.C.,Rajkishore Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for respondents is granted two weeks time to file supplementary counter affidavit in compliance of order dated 11.5.2017.

(Manoj Kumar Gupta, J.)

Order Date :- 1.11.2017

skv

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