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Shambhu Nath Varma vs State Of U.P. And 3 Others
2017 Latest Caselaw 6131 ALL

Citation : 2017 Latest Caselaw 6131 ALL
Judgement Date : 1 November, 2017

Allahabad High Court
Shambhu Nath Varma vs State Of U.P. And 3 Others on 1 November, 2017
Bench: Bharati Sapru, Siddharth



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 50968 of 2017
 

 
Petitioner :- Shambhu Nath Varma
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Manoj Kumar Keshari,Jitendra Kumar Upadhyay
 
Counsel for Respondent :- C.S.C.,Mahboob Ahmad
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Shri Mahboob Ahmad, learned counsel for the respondent nos.3 and 4 may file a counter affidavit within next ten days.

List this matter on 16.11.2017.

Till then, no coercive action may be taken against the petitioner.

Order Date :- 1.11.2017

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