Shiv Pratap Singh vs Ramakant Singh And 2 Others
2017 Latest Caselaw 6123 ALL

Citation : 2017 Latest Caselaw 6123 ALL
Judgement Date : 1 November, 2017

Allahabad High Court

Shiv Pratap Singh vs Ramakant Singh And 2 Others on 1 November, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 17550 of 2017
 

 
Petitioner :- Shiv Pratap Singh
 
Respondent :- Ramakant Singh And 2 Others
 
Counsel for Petitioner :- Manoj Kumar Pandey,Irfan Hasan
 
Counsel for Respondent :- C.S.C.,A.P.Paul,Anand Prakash Paul,B.B.Paul,Brij Bhushan Paul,Diwakar Singh,Pramod Kumar Srivastava,Shiv Sagar Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri Irfan Hasan counsel for the petitioner and Sri B.B. Paul counsel for the respondents.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 1.11.2017

skv

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