Citation : 2017 Latest Caselaw 6119 ALL
Judgement Date : 1 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Case :- SECOND APPEAL No. - 861 of 2013 Appellant :- Saurabh Kumar Srivastava Respondent :- Smt. Hemrani And 2 Others Counsel for Appellant :- Anand Prakash Srivastava,Ashish Kumar Srivastava,M.D. Singh Shekhar Counsel for Respondent :- Rajeev Nayan Singh,Amit Saxena Hon'ble Bachchoo Lal,J.
Sri Ashish Kumar Srivastava, learned counsel for the appellant has sent illness slip.
Sri Sandeep Agrawal, Advocate, holding brief of Sri Amit Saxena, learned counsel for the respondent is present.
The case is passed over for the day.
List after ten days.
Order Date :- 1.11.2017
Gss
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