Rakesh Dubey vs Shanti Devi And 7 Others
2017 Latest Caselaw 6114 ALL

Citation : 2017 Latest Caselaw 6114 ALL
Judgement Date : 1 November, 2017

Allahabad High Court

Rakesh Dubey vs Shanti Devi And 7 Others on 1 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1319 of 2016
 

 
Appellant :- Rakesh Dubey
 
Respondent :- Shanti Devi And 7 Others
 
Counsel for Appellant :- Devi Prasad Tripathi,Manish Kumar Pandey
 
Counsel for Respondent :- Harish Kumar Yadav
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Manish Kumar Pandey, learned counsel for the appellant and Sri Harish Kumar Yadav, learned counsel for the respondent.

List after three weeks.

Order Date :- 1.11.2017

Gss

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