Sanjay Tyagi vs State Of U.P. & 6 Others
2017 Latest Caselaw 766 ALL

Citation : 2017 Latest Caselaw 766 ALL
Judgement Date : 16 May, 2017

Allahabad High Court

Sanjay Tyagi vs State Of U.P. & 6 Others on 16 May, 2017

Bench: Arun Tandon, Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 21217 of 2017
 
Petitioner :- Sanjay Tyagi
 
Respondent :- State Of U.P. & 6 Others
 
Counsel for Petitioner :- Siddharth Niranjan,Dharampal Singh,Rajesh Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Mrs. Rekha Dikshit,J.

Learned Standing Counsel may obtain instruction/ file counter affidavit on behalf of concerned S.S.P positively by 24.5.2017.

Put up 24.5.2017.

(Rekha Dikshit,J) (Arun Tandon,J)

Order Date :- 16.5.2017

G.S

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