Citation : 2017 Latest Caselaw 652 ALL
Judgement Date : 15 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 1237 of 2002 Petitioner :- Brijraj Singh Respondent :- U.P.Sahkari Gram Vikas Bank Ltd.Through M.D.And Anors. Counsel for Petitioner :- Dr.R.K.Srivastava Counsel for Respondent :- R.K.Chaudhary,Ashutosh Singh Hon'ble Vivek Chaudhary,J.
On request of learned counsel for petitioner, list peremptorily in next cause list.
Order Date :- 15.5.2017
psd
(Vivek Chaudhary,J.)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!