Shamshul vs D.D.C. And Others
2017 Latest Caselaw 628 ALL

Citation : 2017 Latest Caselaw 628 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Shamshul vs D.D.C. And Others on 12 May, 2017

Bench: Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - B No. - 51612 of 2000
 

 
Petitioner :- Shamshul
 
Respondent :- D.D.C. And Others
 
Counsel for Petitioner :- Tripathi B.G.Bhai
 
Counsel for Respondent :- C.S.C.,Anuj Kumar,D.D.Chauhan
 

 
Hon'ble Bharati Sapru,J.

List revised.

Learned counsel for the respondent has not cared to appear despite written notice given to him.

List in the next cause list.

It is made clear that the matter will proceed on that date without the benefit of his presence.

Order Date :- 12.5.2017

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