Man Mohan Singh vs State Of U.P. And Others
2017 Latest Caselaw 559 ALL

Citation : 2017 Latest Caselaw 559 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Man Mohan Singh vs State Of U.P. And Others on 12 May, 2017

Bench: Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 121 of 2013
 

 
Revisionist :- Man Mohan Singh
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Revisionist :- Amit Daga
 
Counsel for Opposite Party :- Govt. Advocate,B.K. Singh Raghuvanshi
 

 
Hon'ble Daya Shankar Tripathi,J.

On request made by Sri Vivek Kumar Singh, Advocate holding brief of Sri Amit Daga, learned counsel for the revisionist, the case is being passed over for the day.

Order Date :- 12.5.2017

atul

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