Dashashwamegh Patari Vyavasai ... vs State Of U.P. And 5 Others
2017 Latest Caselaw 531 ALL

Citation : 2017 Latest Caselaw 531 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Dashashwamegh Patari Vyavasai ... vs State Of U.P. And 5 Others on 11 May, 2017

Bench: Arun Tandon, Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 14452 of 2017
 

 
Petitioner :- Dashashwamegh Patari Vyavasai Sangh
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Lallan Chaubey,Jaishankar Prasad Tyagi
 
Counsel for Respondent :- C.S.C.,Ashok K Pandey,Vivek Verma
 

 
Hon'ble Arun Tandon,J.

Hon'ble Mrs. Rekha Dikshit,J.

For order see our order of date passed on Writ Petition No.17013 of 2017.

(Rekha Dikshit,J) (Arun Tandon,J)

Order Date :- 11.5.2017

G.S

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