Dr. Rajeev Kamboj vs Smt. Rashmi Kamboj
2017 Latest Caselaw 308 ALL

Citation : 2017 Latest Caselaw 308 ALL
Judgement Date : 8 May, 2017

Allahabad High Court

Dr. Rajeev Kamboj vs Smt. Rashmi Kamboj on 8 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 343 of 2017
 

 
Appellant :- Dr. Rajeev Kamboj
 
Respondent :- Smt. Rashmi Kamboj
 
Counsel for Appellant :- Lokesh Kumar,Rajat Agarwal
 
Counsel for Respondent :- Nipun Singh
 

 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant, J.

Put up on 10.05.2017 as fresh.

Learned counsel for the appellant may place before this Court the income tax return of the appellant as well as disclose his assets in order that the maintenance granted to the wife and children may be looked into.

Order Date :- 8.5.2017

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