Akhilesh Kumar Sharma vs State Of U.P. And 3 Ors.
2017 Latest Caselaw 255 ALL

Citation : 2017 Latest Caselaw 255 ALL
Judgement Date : 8 May, 2017

Allahabad High Court

Akhilesh Kumar Sharma vs State Of U.P. And 3 Ors. on 8 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 57629 of 2016
 

 
Petitioner :- Akhilesh Kumar Sharma
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Surendra Nath Shukla
 
Counsel for Respondent :- C.S.C.,Sai Girdhar
 

 
Hon'ble Manoj Kumar Gupta,J.

Passed over on the illness slip of Sri Sai Girdhar, counsel for the respondents.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 8.5.2017

skv

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