Triveni & Others vs Board Of Revenue, Lucknow & Others
2017 Latest Caselaw 218 ALL

Citation : 2017 Latest Caselaw 218 ALL
Judgement Date : 5 May, 2017

Allahabad High Court

Triveni & Others vs Board Of Revenue, Lucknow & Others on 5 May, 2017

Bench: Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - B No. - 34075 of 2000
 

 
Petitioner :- Triveni & Others
 
Respondent :- Board Of Revenue, Lucknow & Others
 
Counsel for Petitioner :- D.S.P.Singh,Raghuvendra Dwivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

List revised.

None appears to press the petition.

The matter is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 5.5.2017

pks

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