Jamuna Bhuj Alias Jamuna Prasad vs State Of U.P. And Anr.
2017 Latest Caselaw 1277 ALL

Citation : 2017 Latest Caselaw 1277 ALL
Judgement Date : 26 May, 2017

Allahabad High Court

Jamuna Bhuj Alias Jamuna Prasad vs State Of U.P. And Anr. on 26 May, 2017

Bench: Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 2110 of 2014
 

 
Revisionist :- Jamuna Bhuj Alias Jamuna Prasad
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Revisionist :- Munna Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Daya Shankar Tripathi,J.

List has been revised.

No one is present on behalf of revisionist to press this revision. Learned AGA for the State is present.

List in the next cause list.

Order Date :- 26.5.2017

atul

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