Ramesh Kumar Pandey vs U.P. Jal Nigam Thru' Its Chairman ...
2017 Latest Caselaw 108 ALL

Citation : 2017 Latest Caselaw 108 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Ramesh Kumar Pandey vs U.P. Jal Nigam Thru' Its Chairman ... on 4 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 32980 of 2007
 

 
Petitioner :- Ramesh Kumar Pandey
 
Respondent :- U.P. Jal Nigam Thru' Its Chairman And Others
 
Counsel for Petitioner :- J.P. Singh,Sanjay Singh
 
Counsel for Respondent :- Q.H. Siddiqui,Amit Dubey,S.C.,Vimlesh Kr Rai
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

List revised.

None appears to press the petition.

The matter is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 4.5.2017

pks

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