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Mohd. Kaseen vs State Of U.P. & Others
2017 Latest Caselaw 104 ALL

Citation : 2017 Latest Caselaw 104 ALL
Judgement Date : 4 May, 2017

Allahabad High Court
Mohd. Kaseen vs State Of U.P. & Others on 4 May, 2017
Bench: Bharati Sapru, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 40375 of 2007
 

 
Petitioner :- Mohd. Kaseen
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- K.N. Rai
 
Counsel for Respondent :- C.S.C.,Prem Chand
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Shri K.N. Rai, learned counsel for the petitioner informs the Court that Shri Prem Chand, learned counsel for the respondent is not appearing in the Court for the last one year.

Issue notice to the respondent nos.3 and 4 to engage another counsel.

Order Date :- 4.5.2017

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