Atahar vs State Of U.P
2017 Latest Caselaw 1017 ALL

Citation : 2017 Latest Caselaw 1017 ALL
Judgement Date : 23 May, 2017

Allahabad High Court

Atahar vs State Of U.P on 23 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 768 of 2016
 

 
Appellant :- Atahar
 
Respondent :- State Of U.P
 
Counsel for Appellant :- Manoj Kumar Srivastava,Mohd. Waris Farooqui,Pramod Kumar Shukla,Rajesh Kumar,Sunder Lal
 
Counsel for Respondent :- G.A
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Ref: Criminal Misc. Application

1. List after two days.

2. Meanwhile, AGA to explain as to why the accused is not arrested despite none bailable warrant is issued against him.

Order Date :- 23.5.2017

Mukesh

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