Citation : 2017 Latest Caselaw 1734 ALL
Judgement Date : 16 June, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 54 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 14773 of 2016 Applicant :- Sri Kishan Opposite Party :- State Of U.P. Counsel for Applicant :- Kashi Naresh Mishra Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Counter affidavit filed on behalf of State be taken on record.
Learned counsel for the applicant prays for and is granted two weeks time to file rejoinder affidavit.
List thereafter.
Order Date :- 16.6.2017
Gss
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