Manuvendra Singh Advocate vs Rahul Bhatnager ...
2017 Latest Caselaw 1688 ALL

Citation : 2017 Latest Caselaw 1688 ALL
Judgement Date : 13 June, 2017

Allahabad High Court

Manuvendra Singh Advocate vs Rahul Bhatnager ... on 13 June, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- CONTEMPT No. - 1147 of 2017
 

 
Applicant :- Manuvendra Singh Advocate
 
Opposite Party :- Rahul Bhatnager Prin.Secy./Chief Secy.Of P.W.D. Deptt.& Anr.
 
Counsel for Applicant :- M. Singh (Inperson)
 

 
Hon'ble Vivek Chaudhary,J.

Issue notice to respondent no. 2 returnable by 14.07.2017 by which date respondent no. 2 shall file his reply to the contempt petition.

Order Date :- 13.6.2017

psd

(Vivek Chaudhary,J.)

Download the LatestLaws.com Mobile App