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Smt. Kewala Devi @ Sunny And Ors. vs Mohan Gupta And Anr.
2017 Latest Caselaw 1639 ALL

Citation : 2017 Latest Caselaw 1639 ALL
Judgement Date : 7 June, 2017

Allahabad High Court
Smt. Kewala Devi @ Sunny And Ors. vs Mohan Gupta And Anr. on 7 June, 2017
Bench: Kaushal Jayendra Thaker, Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 
Case :- FIRST APPEAL FROM ORDER No. - 1147 of 2013
 
Appellant :- Smt. Kewala Devi @ Sunny And Ors.
 
Respondent :- Mohan Gupta And Anr.
 
Counsel for Appellant :- Dheeraj Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Hon'ble Vivek Chaudhary,J.

As requested, list in the second week of July, 2017.

Order Date :- 7.6.2017

Mukesh

 

 

 
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