Virendra vs State Of U.P.
2017 Latest Caselaw 1619 ALL

Citation : 2017 Latest Caselaw 1619 ALL
Judgement Date : 5 June, 2017

Allahabad High Court

Virendra vs State Of U.P. on 5 June, 2017

Bench: Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19737 of 2017
 

 
Applicant :- Virendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Jai Shanker Malviya
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Harsh Kumar,J.

Let counter affidavit be filed by learned A.G.A. in three weeks'.

List thereafter before appropriate Bench.

Order Date :- 5.6.2017

Sharad/-

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