Vijay Laxmi @ Meena (Jail Appeal) vs State Of U.P.
2017 Latest Caselaw 1611 ALL

Citation : 2017 Latest Caselaw 1611 ALL
Judgement Date : 5 June, 2017

Allahabad High Court

Vijay Laxmi @ Meena (Jail Appeal) vs State Of U.P. on 5 June, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 951 of 2012
 

 
Appellant :- Vijay Laxmi @ Meena (Jail Appeal)
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Govt. Advocate,Askari Naqvi Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Shri Askari Naqvi, Advocate who is not present today.

2. Lower court record is available.

3. List/put up on 08.06.2017 for hearing.

Order Date :- 5.6.2017

Pachhere/-

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