Pinku @ Umesh Sharma vs The State Of U.P.
2017 Latest Caselaw 1600 ALL

Citation : 2017 Latest Caselaw 1600 ALL
Judgement Date : 5 June, 2017

Allahabad High Court

Pinku @ Umesh Sharma vs The State Of U.P. on 5 June, 2017

Bench: Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- BAIL No. - 7036 of 2013
 

 
Applicant :- Pinku @ Umesh Sharma
 
Opposite Party :- The State Of U.P.
 
Counsel for Applicant :- Satyendra Kumar Singh,Abhishek Misra
 
Counsel for Opposite Party :- Govt.Advocate,A K Tiwari
 

 
Hon'ble Shashi Kant,J.

As requested by Sri Abhishek Misra, learned counsel for the applicant, list this matter in July, 2017.

Order Date :- 5.6.2017

Monika

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