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Ramesh Chandra Rawat vs State Of U.P.
2017 Latest Caselaw 2797 ALL

Citation : 2017 Latest Caselaw 2797 ALL
Judgement Date : 28 July, 2017

Allahabad High Court
Ramesh Chandra Rawat vs State Of U.P. on 28 July, 2017
Bench: Anant Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 

 
Case :- BAIL No. - 6092 of 2017
 

 
Applicant :- Ramesh Chandra Rawat
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Abdul Rafey Siddiqui
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Anant Kumar,J.

Learned A.G.A. prays for and is granted two weeks' time for filing counter affidavit.

List this case after two weeks.

Order Date :- 28.7.2017

ML/-

 

 

 
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