Citation : 2017 Latest Caselaw 2794 ALL
Judgement Date : 28 July, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- SERVICE BENCH No. - 1804 of 2014 Petitioner :- Union Of India Through General Manager North Eastern Railway Respondent :- B.K.Gupta Counsel for Petitioner :- Prtul Kumar Srivastava Counsel for Respondent :- Praveen Kumar Hon'ble Sudhir Agarwal,J.
Hon'ble Ravindra Nath Mishra-II,J.
1. Sri Praveen Kumar, learned counsel for respondent has sought adjournment of the ground of his illness.
2. Passed over for the day.
Order Date :- 28.7.2017
Pachhere/-
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