Narmad Shanker Awasthi And ... vs The Central Administrative ...
2017 Latest Caselaw 2790 ALL

Citation : 2017 Latest Caselaw 2790 ALL
Judgement Date : 28 July, 2017

Allahabad High Court

Narmad Shanker Awasthi And ... vs The Central Administrative ... on 28 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 1877 of 2014
 

 
Petitioner :- Narmad Shanker Awasthi And Another
 
Respondent :- The Central Administrative Tribunal Lko.Bench Lko.And Ors.
 
Counsel for Petitioner :- O.P.Tiwari
 
Counsel for Respondent :- A.S.G.,Ajay Kumar Singh,Raj Kumar Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri O.P. Tiwari , learned counsel for petitioner has sought adjournment of the ground of his illness.

2. Passed over for the day.

Order Date :- 28.7.2017

Pachhere/-

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