Jagat Swaroop vs U.P. Public Services Tribunal, ...
2017 Latest Caselaw 2782 ALL

Citation : 2017 Latest Caselaw 2782 ALL
Judgement Date : 28 July, 2017

Allahabad High Court

Jagat Swaroop vs U.P. Public Services Tribunal, ... on 28 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 1515 of 2015
 

 
Petitioner :- Jagat Swaroop
 
Respondent :- U.P. Public Services Tribunal, Lucknow & 4 Others
 
Counsel for Petitioner :- Savita Jain
 
Counsel for Respondent :- C.S.C.,Pramod Kumar 'Shakya',Raj Kumar Upadhyaya (R.K.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Savita Jain, learned counsel for petitioner has sought adjournment of the ground of his illness.

2. Passed over for the day.

Order Date :- 28.7.2017

Pachhere/-

Download the LatestLaws.com Mobile App