Bajrang Bahadur Singh vs State Of U.P. Thru. Secretary ...
2017 Latest Caselaw 2779 ALL

Citation : 2017 Latest Caselaw 2779 ALL
Judgement Date : 28 July, 2017

Allahabad High Court

Bajrang Bahadur Singh vs State Of U.P. Thru. Secretary ... on 28 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 1500 of 2015
 

 
Petitioner :- Bajrang Bahadur Singh
 
Respondent :- State Of U.P. Thru. Secretary Deptt. Of Home & 4 Others
 
Counsel for Petitioner :- L.P. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri L.P. Singh, learned counsel for petitioner has sought adjournment of the ground of his illness.

2. Passed over for the day.

Order Date :- 28.7.2017

Pachhere/-

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