Nawab Jan vs State Of U.P. & Others
2017 Latest Caselaw 2764 ALL

Citation : 2017 Latest Caselaw 2764 ALL
Judgement Date : 28 July, 2017

Allahabad High Court

Nawab Jan vs State Of U.P. & Others on 28 July, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 3071 of 2006
 

 
Applicant :- Nawab Jan
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- Nisar Uddin
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ifaqat Ali Khan,J.

List revised.

None is present to press this application. Learned A.G.A. is present.

The application is dismissed in default of applicant.

Interim order, if any, stands vacated.

Order Date :- 28.7.2017

Swati

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