Jugul Kishore @ Pappu & Another vs State Of U.P. & Another
2017 Latest Caselaw 2761 ALL

Citation : 2017 Latest Caselaw 2761 ALL
Judgement Date : 28 July, 2017

Allahabad High Court

Jugul Kishore @ Pappu & Another vs State Of U.P. & Another on 28 July, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 2604 of 2006
 

 
Applicant :- Jugul Kishore @ Pappu & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Raghu Raj Kishore,Jitendra Prasad Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Kameshwar Singh
 

 
Hon'ble Ifaqat Ali Khan,J.

Heard Sri Atul Pandey, Advocate holding brief of Sri Jitendra Prasad Mishra, learned counsel for the applicant, Sri Kameshwar Singh, learned counsel for the Opposite Party no.2 and learned A.G.A. for the State of U.P.

Sri Atul Pandey prays for the adjournment.

List after two weeks.

Order Date :- 28.7.2017

Swati

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