Regional Manager U.P. State Road ... vs U.P. State Public Services ...
2017 Latest Caselaw 2727 ALL

Citation : 2017 Latest Caselaw 2727 ALL
Judgement Date : 27 July, 2017

Allahabad High Court

Regional Manager U.P. State Road ... vs U.P. State Public Services ... on 27 July, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 1499 of 2015
 

 
Petitioner :- Regional Manager U.P. State Road Transport Corp. Lucknow
 
Respondent :- U.P. State Public Services Tribunal Thru. Chairman & Anr.
 
Counsel for Petitioner :- Akhilesh Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,J.B. Singh,Madhurima Bhargava,Nishant Verma
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Heard.

2. Admit.

3. No notice need be issued since respondent are already represented through counsel.

4. Pleadings are complete. List for hearing in its turn.

Order Date :- 27.7.2017

Pachhere/-

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