Citation : 2017 Latest Caselaw 2645 ALL
Judgement Date : 25 July, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 48 Case :- APPLICATION U/S 482 No. - 17011 of 2017 Applicant :- Smt.Rejeena @ Rajni Opposite Party :- State Of U.P. And 3 Others Counsel for Applicant :- S. Kamal Akhtar Khan,Mahesh Kumar Srivastava Counsel for Opposite Party :- G.A.,S.A.Siddiqi Hon'ble Bachchoo Lal,J.
Put up tomorrow as unlisted.
Order Date :- 25.7.2017
Gss
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!