F.C.I.Workers' Union And Another vs F.C.I.And Others.
2017 Latest Caselaw 2586 ALL

Citation : 2017 Latest Caselaw 2586 ALL
Judgement Date : 20 July, 2017

Allahabad High Court

F.C.I.Workers' Union And Another vs F.C.I.And Others. on 20 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 2084 of 1994
 

 
Petitioner :- F.C.I.Workers' Union And Another
 
Respondent :- F.C.I.And Others.
 
Counsel for Petitioner :- Anuj Kudesia,Ashok G. Sharma,H.G.S.Parihar
 
Counsel for Respondent :- Km Ketki Srivastava,Alok Mathur,P.Bisht,Vina Sinha
 

 
Hon'ble Vivek Chaudhary,J.

List in next cause list.

Order Date :- 20.7.2017

psd

(Vivek Chaudhary,J.)

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