Uma Kant Tripathi vs C/M Bahraich Coop Bank Ltd.
2017 Latest Caselaw 2585 ALL

Citation : 2017 Latest Caselaw 2585 ALL
Judgement Date : 20 July, 2017

Allahabad High Court

Uma Kant Tripathi vs C/M Bahraich Coop Bank Ltd. on 20 July, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 2291 of 1994
 

 
Petitioner :- Uma Kant Tripathi
 
Respondent :- C/M Bahraich Coop Bank Ltd.
 
Counsel for Petitioner :- S.C. Sitapuri,A.M.Tripathi
 
Counsel for Respondent :- P.K. Khare,A.R. Khan
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner list in next cause list peremptorily. No further adjournment shall be given.

Order Date :- 20.7.2017

psd

(Vivek Chaudhary,J.)

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