R.B. Yadav vs Satya Pal Singh & Another
2017 Latest Caselaw 2562 ALL

Citation : 2017 Latest Caselaw 2562 ALL
Judgement Date : 20 July, 2017

Allahabad High Court

R.B. Yadav vs Satya Pal Singh & Another on 20 July, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 1719 of 2006
 

 
Applicant :- R.B. Yadav
 
Opposite Party :- Satya Pal Singh & Another
 
Counsel for Applicant :- K.K. Arora
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ifaqat Ali Khan,J.

List revised.

None is present to press this application. Learned A.G.A. is present.

The application is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 20.7.2017

Swati

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