Citation : 2017 Latest Caselaw 2558 ALL
Judgement Date : 20 July, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 56 Case :- APPLICATION U/S 482 No. - 1664 of 2006 Applicant :- Hari Raj & Another Opposite Party :- State Of U.P. & Others Counsel for Applicant :- Madan Singh Counsel for Opposite Party :- Govt. Advocate Hon'ble Ifaqat Ali Khan,J.
List revised.
None is present to press this application. Learned A.G.A. is present.
The application is dismissed in default.
Interim order, if any, stands vacated.
Order Date :- 20.7.2017
Swati
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